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[Cites 0, Cited by 0] [Section 11AAAA(3)] [Section 11AAAA] [Entire Act]

State of Punjab - Subsection

Section 11AAAA(3)(b) in Punjab General Sales Tax Act, 1948

(b)from claiming refund of any tax paid by him in excess of the amount due from him under the Act as amended by the Punjab General Sales Tax (Amendment and Validation) Act, 1978.]