Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 2 in Foreign Exchange Management (Export and Import of Currency) Regulations, 2015

2. Definitions.

- In these regulations, unless the context requires otherwise, -
(i)'Act' means Foreign Exchange Management Act, 1999 (42 of 1999);
(ii)the words and expressions used and not defined in these regulations but defined in the Act have meanings respectively assigned to them in the Act.