Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36] [Entire Act] State of Andhra Pradesh - Subsection Section 36(1) in Andhra Pradesh Grameena Vikas Bank (Employees') Pension Regulations, 2018 (1)The period of the preceding ten months for the purpose of average emoluments shall be reckoned from the date of retirement.
