Punjab-Haryana High Court
State Of Haryana And Another vs Satyaveer And Others on 30 August, 2013
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
RFA No.5573 of 2013 (O&M)
State of Haryana and another
.....Appellants
Versus
Satyaveer and others
......Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Roopak Bansal, Additional. Advocate General, Haryana.
RAJESH BINDAL, J For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No.5540 of 2013, titled as State of Haryana and another Vs. Subhash Chand and another.
(RAJESH BINDAL) JUDGE 30.08.2013 sarita Rani Sarita 2013.09.04 16:25 I attest to the accuracy and integrity of this document Chandigarh