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[Cites 0, Cited by 0] [Section 74] [Entire Act]

State of Mizoram - Subsection

Section 74(a) in Mizoram Excise Rules, 1983

(a)the consignment is accompanied by a pass granted by the Excise Authority of the exporting district or place, or by the Officer-in-charge of the distillery, brewery or warehouse from which it was taken, in such form as may be prescribed for use in the exporting district or place, and