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State of Assam - Section

Section 46 in Assam Excise Rules, 1945

46. Submission of quarterly statement of spirituous preparations.

- At the close of each quarter the Excise Officer-in-charge of distillery or bonded warehouse shall submit in duplicate through the Collector of the district of export to the Excise Commissioner, Assam, a quarterly statement together with triplicate copies of export passes, in the following form showing for the quarter concerned, all exports of spirituous preparations exported to other Provinces and the amount of duty paid on such exports :
No. and due of export pass Name of the place of import Description of spirituous preparation Quantities Rate of duty levied Amount collected Amount payable to the province of import Remarks
Bulk gallon Proof gallon
1 2 3 4 5 6 7 8 9