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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(5) in Rajasthan Right of Children to Free and Compulsory Education Rules, 2011

(5)In places with high population density, the State Government or local authority may establish more than one neighbourhood School, having regard to the number of children in the age group of 6 to 14 years.