Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Andhra Pradesh - Subsection Section 6(b) in Andhra Pradesh Teachers (Regulation of Transfers) Rules, 2013 (b)For the Service rendered: 0.5 point for every year of completed service in the total service in all categories as on 1st July of the year.
