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[Cites 0, Cited by 0] [Section 92] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 92(1) in Arunachal Pradesh Co-operative Societies Act, 1978

(1)The State Government may constitute or recognise even one or more co-operative federal authorities, in such manner as may be prescribed and subject to such conditions as the State Government may impose for supervision of a society or a class of societies and may frame rules for making grants to such an authority.