Andhra Pradesh High Court - Amravati
Primus Fasteners Llp vs Andhra Pradesh State Financial ... on 11 November, 2025
HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI
W.P.No.31820 of 2022
PROCEEDING SHEET
Sl. Office
ORDER
No DATE Note
25. 11.11.2025 GRKP, J Heard Ms. P. Aaslesha, learned Counsel appearing on behalf of Sri Hemanth Kumar Vemuri, learned Counsel for the Writ Petitioner and Sri V. Vinod K Reddy, learned Counsel appearing on behalf of Sri G.R. Sudhakar, learned Standing Counsel for A.P. State Financial Corporation.
2. At request of Ms. P. Aaslesha, learned Counsel appearing on behalf of Sri Hemanth Kumar Vemuri, learned Counsel for the Writ Petitioner, list the matter on 14.11.2025.
____________ GRKP, J JKS 2 3