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Union of India - Section

Section 90 in The Armed Forces Tribunal (Practice) Rules, 2009

90. Grant of discharge certificate.

—A witness discharged by the Tribunal may be granted a certificate to that effect in Form No. 20 by the Registrar. __________(1) Vide S.R.O. 6(E), dated 11th May, 2009, published in the Gazette of India, Extra., Pt. II, Sec. 4, dated 14th May, 2009.