Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 328] [Entire Act] State of Chattisgarh - Subsection Section 328(2) in The Chhattisgarh Municipalities Act, 1961 (2)[ An order passed under sub-section (1) shall take effect from the date of its publication in the Official Gazette.] [Substituted by M.P. Act No. 17 of 1994.]
