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[Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(3)(a) in The Salary, Allowances and Pension of Members of Parliament Act, 1954

(a)the routes for the performance of any journey;
(aa)[ The person who may be specified as dependent under sub-clause (g) of clause (aa) of section 2] [Inserted by Act 9 of 2004 - effective from 9-1-2004.];