Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Tamilnadu - Subsection Section 6(4) in Tamil Nadu State Election Commissioner (Conditions of Service) Rules, 1994 (4)The pay and allowance shall be paid from Government Funds and later on reimbursed from such authorities as the Government may direct.
