Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 9 in The Punjab Industrial Housing Rules, 1982 9. Service of orders under the Act. - An order made under sub-section (2) of section 9 and sub-section (2) of section 19 shall be served upon the allottee through registered post.
