Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Odisha - Subsection

Section 15(1)(a) in The Orissa Grama Rakshi Rules, 1969

(a)shall not be eligible to be retained in the Grama Rakshi force after he attains the age of sixty years;