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State of Bihar - Section

Section 373 in Bihar Board's Miscellaneous Rules, 1958

373. Retention of specimen coins by non-official examiner.

- No official who is entrusted with the examination of coins as part of his ordinary duties shall in any circumstances, retain a specimen of any coins. Non-official examiners, may, however, retain one specimen only of each variety, provided that specimens remain over after all the Cabinets named above have been supplied. In such cases a statement shall be furnished to Government by the examiner or examiners concerned.