Supreme Court - Daily Orders
Bses Yamuna Power Limited vs Delhi Electricity Regulatory ... on 12 December, 2022
Bench: M.R. Shah, S. Ravindra Bhat
ITEM NO.37 COURT NO.5 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 41-43/2022
BSES YAMUNA POWER LIMITED & ANR. Appellant(s)
VERSUS
DELHI ELECTRICITY REGULATORY COMMISSION Respondent(s)
(FOR ADMISSION )
Date : 12-12-2022 These appeals were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE M.R. SHAH
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
For Appellant(s) Mr. Jai Deep Gupta, Sr. Adv.
Mr. Dhruv Mehta, Sr. Adv.
Mr. Anupam Varma, Adv.
Mr. Buddy A. Ranganathan, Adv.
Mr. Pukhrambam Ramesh Kumar, AOR
Mr. Rahul Kinra, Adv.
Mr. Aditya Ajay, Adv.
Mr. Karun Sharma, Adv.
Ms. Manu Tiwari, Adv.
Mr. Aditya Gupta, Adv.
Mr. Girdhar Gopal Khattar, Adv.
Mr. Wahengbam Immanuel Meitei, Adv.
For Respondent(s) Mr. Pradeep Kant, Sr. Advocate
Mr. Dhananjay Baijal, AOR
Mr. Simranjeet Singh Rekhi, Adv
Mr. Shubham Kumar, Adv.
UPON hearing the counsel the Court made the following
O R D E R
The matter is adjourned to 31.01.2023 to enable the learned counsel for the appellants to file rejoinder affidavit.
Signature Not Verified Digitally signed by Indu Marwah Date: 2022.12.14 (INDU MARWAH) 18:17:29 IST Reason: (NISHA TRIPATHI) COURT MASTER (SH) ASSISTANT REGISTRAR