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State of Uttar Pradesh - Section

Section 127 in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

127. Expenditure of paper used by Panel Lawyers.

- Expenditure in supply of plain paper and other necessary stationary to the Panel Lawyers for the cases of Gram Sabha can be given from the Gaon Fund. [Vide G.O. No. 2240-A.Z/IA-1165-1954, dated 20th August, 1958].