Section 182 in The Tamil Nadu Building and other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2006
182. Form work, false work and shoring.
- The employer shall ensure at a construction site of a building or other construction work that,-(a)form work and false work are so designed, constructed and maintained that such form work and false work support the load that may be imposed on them; and(b)such form work is so erected that working platform, means of access, bracing means of handling and stabilising could easily be fixed with such form work.
