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[Cites 0, Cited by 0] [Section 14(7)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(7)(f) in The Competition Commission of India (General) Regulations, 2009

(f)to serve the notice of the date of the ordinary meeting of the Commission to consider the information or reference or document to decide if there exists a prima facie case and to convey directions of the Commission for investigation or to issue notice of inquiry after receipt and consideration of the report of the Director General;