Punjab-Haryana High Court
Central Bureau Of Investigation vs State Of Haryana & Ors on 16 March, 2017
Author: A.B. Chaudhari
Bench: A.B. Chaudhari
IN THE HIGH COURT FOR THE STATES OF PUNJAB AND
HARYANA AT CHANDIGARH
(Sr. No.245) CRM-M-45084-2016
Date of Decision:-March 16, 2017
CENTRAL BUREAU OF INVESTIGATION
.....Petitioner
V/S
STATE OF HARYANA & ORS
.......Respondents
CORAM: HON'BLE MR. JUSTICE A.B. CHAUDHARI
Present : Mr. Sumeet Goel, Advocate for the petitioner-CBI.
Mr. Deepak Balyan, Addl.AG Haryana with
Ms. Tanushree Gupta, DAG Haryana.
Mr. Surinder Pal, Advocate for respondents No.3, 25, 39, 31 &
41.
Mr. Akashdeep Singh, Advocate for respondents No.7 and 10.
Mr. Rakesh Deswal, Advocate for respondent No.13.
Mr. Robin Singh Hooda, Advocate for respondents No.4, 5, 6,
14, 21, 26, 31 and 33.
Mr. Chirag Kundu, Advocate for respondent No.28.
Mr. Keshav Pratap Singh, Advocate for respondent No.30.
Mr. Anshuman Dalal, Advocate for respondent No. 37.
Mr. Ramesh Malik, Advocate for respondent No.40.
****
A.B. Chaudhari, J. (Oral)
This is petition is filed by the CBI, Chandigarh with the following prayer:
"Transfer of trial and other miscellaneous matters pertaining to FIR No. 118 dated 27.02.2016, under Section 148/149/186/188/307/353/395/427/436/452/120-B IPC, Section 25/54/59 Arms Act, and Sections 3 and 4 of Prevention of 1 of 2 ::: Downloaded on - 25-03-2017 00:06:29 ::: CRM-M-45084-2016 -2- Damage to Public Property Act, PS Urban Estate, Rohtak (now CBI Case RCCHH512016S0014 dated 6.10.2016, CBI, SCB, Chandigarh) from the court of Ld. Additional Sessions Judge, Rohtak and Ld. Additional Chief Judicial Magistrate, Rohtak to Ld. Special Court, CBI at Panchkula."
Learned counsel for the State submits that he has no objection if the above prayer is allowed.
In that view of the matter, the petition is allowed in terms of the prayer made hereinabove, the rule is made absolute subject to the decision of Civil Writ Petition No. 3802 of 2017.
March 16, 2017 (A.B. Chaudhari)
Rajeev Judge
Whether speaking/reasoned Yes/No
Whether reportable Yes/No
2 of 2
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