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State of Jharkhand - Section

Section 45 in The Bihar Primary and Middle Education Rules, 1961

45. Posting, transfer, disciplinary action, etc., against school staff.

- The power regarding the appointment, posting and promotion of, and disciplinary action, including removal and dismissal of masters and assistant masters and other members of the establishment of aided schools shall be exercised by the District Superintendent, in consultation with the District Board. The District Superintendent, shall, ordinarily, obtain the opinion of the managing committee concerned and such committee may also initiate proposals or send recommendations on these matters to the District Superintendent.