Section 90A(2)(c) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

[Cites 0, Cited by 0] [Section 90A(2)] [Section 90A] [Entire Act]

(c)all monies received by or on behalf of the Council under clause (h) or (i) of sub-section (2) of section 105.

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