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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(c) in The Rajasthan Gram Dan Act, 1971

(c)"Bhoodan Board" means the Rajasthan Bhoodan Yagna Board established under section 3 of the Rajasthan Bhoodan Yagna Act, 1954 (Rajasthan Act 16 of 1954);