Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 84(7)] [Section 84] [Entire Act] NCT Delhi - Subsection Section 84(7)(a) in The Delhi Value Added Tax Act, 2004 (a)direct that the determination shall not affect the liability of any person under this Act with respect to any transaction effected prior to the determination;