Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Punjab - Subsection Section 27(2) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014 (2)An advance copy of the annua! account shall also be supplied by the Panchayat Samiti to the Government.
