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[Cites 0, Cited by 0] [Section 157(1)] [Section 157] [Entire Act]

State of Telangana - Subsection

Section 157(1)(ii) in Telangana Panchayat Raj Act, 2018

(ii)entrust to Mandal Praja Parishad with its consent and on such terms as may be agreed upon the management of any institution or the execution or maintenance of any work.