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State of Uttar Pradesh - Section

Section 238 in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

238. Stability of unguarded structures.

- The employer shall ensure at a construction site of a building or other construction work that no wall, chimney or other structure or part of a structure is left unguarded in such condition that it may fall, collapse or weaken due to wind pressure, vibration or due to any other reason at a site of a building or other construction.