Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] Union of India - Section Section 4 in The Produce Cess Act, 1966 4. Persons who shall be liable to pay duty. Every duty of customs leviable under this Act on any produce shall be payable by the person by whom such produce is exported from India [* * * *] [Omitted by Act 4 of 1987, Section 4]
