Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 438] [Entire Act] State of Odisha - Subsection Section 438(12) in Orissa Municipal Rules, 1953 (12)The Executive Officer shall cause to keep a register of subscriber to the fund and their nominees in Form P.F. 9 appended to these rules.Subscribers Accounts and Realisation of Subscription
