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The State Of Kerala vs Leesamma Joseph on 16 February, 2021

Bench: Sanjay Kishan Kaul, Hrishikesh Roy

                      ITEM NO.2       Court 9 (Video Conferencing)                 SECTION XI-A
                                     S U P R E M E       C O U R T    O F   I N D I A
                                     RECORD OF PROCEEDINGS
                      Civil Appeal    No(s).     59/2021
                      THE STATE OF KERALA & ORS.                                   Appellant(s)
                      VERSUS
                      LEESAMMA JOSEPH
                      Respondent(s)
                      ([MR. GAURAV AGRAWAL, ADVOCATE APPOINTED AS AMICUS CURIAE][FOR
                      DIRECTION] )
                      Date : 16-02-2021 This appeal was called on for hearing today.
                      CORAM :
                           HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
                           HON'BLE MR. JUSTICE HRISHIKESH ROY

                      For Appellant(s)          Ms. Priyanaka Prakash, Adv.
                                                Ms. Beena Prakash, Adv.
                                                Mr. G. Prakash, AOR

                      For Respondent(s)         Mr. Gaurav Agrawal, AOR
                                                         Amicus Curiae)

                         UPON hearing the counsel the Court made the following
                                           O R D E R

Mr. Gaurav Agrawal, learned Amicus Curiae has entered appearance and submits that he will file written synopsis running into not more than three pages within two weeks.

Learned counsel for the appellants may also file a synopsis similarly within the same period of time.

List for disposal on 23.03.2021 (non- miscellaneous day) at the end of miscellaneous Board.

(CHARANJEET KAUR) (POONAM VAID) ASTT.REGISTRAR-cum-PS COURT MASTER (NSH)