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Union of India - Section

Section 20 in The Iron Ore Mines Labour Welfare Cess Rules, 1963

20. Duties of the finance sub-committee.

- The duties of the finance subcommittee shall be to frame schemes of expenditure, to advise on the budget drawn up by the executive of the advisory committee and on the accounts of the Advisory Committee and also in regard to all expenditure and to consider all schemes referred to in proviso (ii) to rule 25.