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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(d) in The Rajasthan Women and Child Development (State and Subordinate) Service Rules, 1998

(d)a Tibetan refugee who came over to India before the 1st January, 1962 with the intention of permanently settling in India, or