Rajasthan High Court - Jaipur
Mukut Singh S/O Netrapal Singh vs State Of Rajasthan on 13 March, 2023
Author: Narendra Singh Dhaddha
Bench: Narendra Singh Dhaddha
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous Bail Application No. 15120/2022
Mukut Singh S/o Netrapal Singh
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : None present For Respondent(s) : Mr. Sher Singh Mahla, PP HON'BLE MR. JUSTICE NARENDRA SINGH DHADDHA Order 13/03/2023 Due to abstain from judicial work, the advocates have not appeared in the court today.
List after two weeks.
(NARENDRA SINGH DHADDHA),J Brijesh 32.
(Downloaded on 14/03/2023 at 01:19:15 AM) Powered by TCPDF (www.tcpdf.org)