Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Himachal Pradesh High Court

Shri Munshi & Others vs Shri Hukmi & on 13 June, 2022

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

.

Shri Munshi & others Versus Shri Hukmi & another RSA No.202 of 2007 13.06.2022 Present: Mr. Y.P. Sood, Advocate, for appellants No.1 to 18 and appellant No.19 (a).

Mr. Dushyant Dadwal, Advocate, for the respondents.

As per report of the Registry, neither amended memo of parties nor English translation of the relevant documents has been filed.

On the request of learned counsel for the appellants, let the needful be done within three weeks. List for final hearing on 25.07.2022.

(Ajay Mohan Goel) Judge June 13, 2022 (Rishi) ::: Downloaded on - 13/06/2022 20:03:24 :::CIS