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Supreme Court - Daily Orders

Ramesh Morani vs Nature Club Of Rajasthan on 15 November, 2018

Author: Ajay Rastogi

Bench: Ajay Rastogi

       ITEM NO.17                               COURT NO.12                          SECTION XVII

                                     S U P R E M E C O U R T O F               I N D I A
                                             RECORD OF PROCEEDINGS

       CIVIL APPEAL Diary No(s). 36985/2017

       RAMESH MORANI                                                                 Appellant (s)

                                                         VERSUS

       NATURE CLUB OF RAJASTHAN & ORS.                                               Respondent(s)

       Date : 15-11-2018 This petition was called on for hearing today.

       CORAM :
                               HON'BLE MR. JUSTICE AJAY RASTOGI
                                                 [IN CHAMBER]

       For Petitioner(s)
                                           Mr. Apoorv Kurup, AOR

       For Respondent(s)
                                           Mr. Anand Varma, AOR

                               UPON hearing the counsel the Court made the following
                                                  O R D E R

Learned counsel for the appellant submitted that after filing the matter the appellant has taken away the file from him but he has returned the file now. It appears that no arrangements have been made by the appellant as reveals from the matter.

List the matter again after four weeks.

       (SONIA KUMARI)                                                            (KAILASH CHANDER)
       SR. PERSONAL ASSISTANT                                                  ASSISTANT REGISTRAR



Signature Not Verified

Digitally signed by
SUSHIL KUMAR
RAKHEJA
Date: 2018.11.16
10:22:11 IST
Reason: