Supreme Court - Daily Orders
Ramesh Morani vs Nature Club Of Rajasthan on 15 November, 2018
Author: Ajay Rastogi
Bench: Ajay Rastogi
ITEM NO.17 COURT NO.12 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL Diary No(s). 36985/2017
RAMESH MORANI Appellant (s)
VERSUS
NATURE CLUB OF RAJASTHAN & ORS. Respondent(s)
Date : 15-11-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE AJAY RASTOGI
[IN CHAMBER]
For Petitioner(s)
Mr. Apoorv Kurup, AOR
For Respondent(s)
Mr. Anand Varma, AOR
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the appellant submitted that after filing the matter the appellant has taken away the file from him but he has returned the file now. It appears that no arrangements have been made by the appellant as reveals from the matter.
List the matter again after four weeks.
(SONIA KUMARI) (KAILASH CHANDER)
SR. PERSONAL ASSISTANT ASSISTANT REGISTRAR
Signature Not Verified
Digitally signed by
SUSHIL KUMAR
RAKHEJA
Date: 2018.11.16
10:22:11 IST
Reason: