Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(2) in The Press Council (Procedure For Inquiry) Regulations, 1979

(2)At the close of the inquiry the Committee shall make a report of its finding on the allegations contained in the complaint together with its reasons and submit the record of the case to the Council.