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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(8) in The Madras Port Petroleum Rules, 1963

(8)The Port Trust Departments concerned and the employees of such departments shall strictly observe or cause to be strictly observed all the instructions detailed under Appendix II 'Fire Protection of the Oil Pipelines and Booster Pumphouse-Instructions to Port Trust Staff.'