Bangalore District Court
Axis Bank Ltd vs Indo Asian Academy Education Trust on 20 November, 2015
Registered on:30-09-2015
Decided on:20-11-2015
IN THE COURT OF XIV ADDL. CHIEF METROPOLITAN MAGISTRATE, BANGALORE
(PRESENTED OVER BY C D KAROSHI)
P.C.R. 52367/2015
APPELLANTS:
AXIS BANK LTD., BRANCH OFFICE AT 4TH FLOOR, BUILDING NO.8, SONA TOWERS, 32 E CROSS, 4TH BLOCK, JAYANA
RESPONDENTS:
INDO ASIAN ACADEMY EDUCATION TRUST, REP BY ITS AUTHORISED SIGNATORY EAKAMBHARAM NAIDU, 10, 4TH D
ORAL JUDGEMENT Decided on:20-11-2015
ORDER
PCR disposed off and registered in Criminal Case Sd/-
((PRESENTED OVER BY C D KAROSHI)) (XIV ADDL. CHIEF METROPOLITAN MAGISTRATE, BANGALORE)