Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 115] [Entire Act] State of Andhra Pradesh - Subsection Section 115(3) in Andhra Pradesh Metropolitan Region and Urban Development Authorities Act, 2016 (3)The Government may by notification, delegate one or more of its functions and powers specified in this Act to the authority.
