Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29(3)] [Section 29] [Entire Act] NCT Delhi - Subsection Section 29(3)(ii) in Delhi District Courts Establishment (Appointment & Conditions of Service) Rules, 2012 (ii)a statement of the imputations of misconduct or misbehaviour in support of