Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 11 in The Customs Refund Application (Form) Regulations, 1995. 11. Whether any other refund claim filed.pending against the same Import/Export document (Bill of Entry, Shipping Bill etc.) : Yes/No.
