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Jammu & Kashmir High Court - Srinagar Bench

Robkar vs Arif Ahmad Pso Ssp Budgam on 10 September, 2020

Author: Sanjay Dhar

Bench: Sanjay Dhar

Serial No. 211
Advance List
                     IN THE HIGH COURT OF JAMMU AND KASHMIR
                                  AT SRINAGAR
                                      (THROUGH VIRTUAL MODE)
                                                                     CRREF No. 16/2017


           ROBKAR                                                           Petitioner(s)

                                             Through:-     None.

                                                     Vs.
           Arif Ahmad PSO SSP Budgam                                        Respondent(s)

Through:- None. CORAM:-

Hon'ble Mr. Justice Sanjay Dhar, Judge.
(O R D E R) 10-09-2020 Await appearance of the parties.
List on 10th December, 2020.
In the meantime, reply be filed by the respondent.
(Sanjay Dhar) Judge SRINAGAR 10.09.2020 "Aasif AASIF GUL 2020.09.10 23:17 I attest to the accuracy and integrity of this document