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[Cites 0, Cited by 0] [Section 155(2)] [Section 155] [Entire Act]

State of West Bengal - Subsection

Section 155(2)(i) in West Bengal Co-operative Societies Act, 2006

(i)an order for the winding up, or an order sanctioning a scheme of compromise or arrangement or of amalgamation or reconstruction, of the said bank may be made only with the previous sanction in writing of the Reserve Bank of India;