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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Goa - Subsection

Section 18(1)(d) in The Goa, Daman and Diu Administration of Evacuee Property Rules, 1965

(d)The name and address of the person in possession of the property transferred and the capacity in which such person is in possession.