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Supreme Court - Daily Orders

M/S. Indian Fish Meal And Oil Products . vs Shri Mohammed Kabir . on 30 July, 2020

Bench: Chief Justice, A.S. Bopanna, V. Ramasubramanian

     ITEM NO.104                    Court 1 (Video Conferencing)              SECTION XVII

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS

     Civil Appeal                 No(s).   8321/2016

     M/S. INDIAN FISH MEAL AND OIL PRODUCTS                     & ORS.    Appellant(s)

                                                       VERSUS

     SHRI MOHAMMED KABIR                   & ORS.                         Respondent(s)

     (With                 IA No. 1/2016 - STAY APPLICATION)

     WITH C.A. No. 11156/2017 (XVII)
     (WITH IA No.78620/2017-CONDONATION OF DELAY IN FILING)

     Date : 30-07-2020 These matters were called on for hearing today.

     CORAM :
                             HON'BLE THE CHIEF JUSTICE
                             HON'BLE MR. JUSTICE A.S. BOPANNA
                             HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN

     For Appellant(s)                  Mr. R. Nedumaran, AOR

                                       Mr. T. V. S. Raghavendra Sreyas, AOR

     For Respondent(s)                 Mr. V. N. Raghupathy, AOR

                                       Mr.   Vikramjeet Banerjee, ASG
                                       Mr.   Gurmeet Singh Makker, AOR
                                       Mr.   Abhishek Atrey, Adv.
                                       Mr.   Sumit Teterwal, Adv.

                                       Mr. T. V. S. Raghavendra Sreyas, AOR

                                       Mr. S.J. Amith, Adv.
                                       Mr. Purushottam Sharma Tripathi, AOR

                              UPON perusing papers the Court made the following
                                                 O R D E R

In view of the letter circulated by Advocate-on-Record for the appellants seeking adjournment, put up after eight weeks.

Signature Not Verified Digitally signed by DEEPAK SINGH Date: 2020.07.30

(SANJAY KUMAR-II) 16:18:32 IST Reason: (INDU KUMARI POKHRIYAL) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR