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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Andhra Pradesh - Subsection

Section 16(3) in Andhra Pradesh Registration of Horticulture Nurseries (Regulation) Rules, 2012

(3)Every appeal shall be accompanied by an appeal fee of Rs. 300/- (Three Hundred) as prescribed in sub-rule (2) of Rule 3.