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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Rajasthan - Subsection

Section 36(2) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2002

(2)These after care organisations are essential for all children or youth between the age of 18 to 20 years and as such, this age group is most vulnerable and need care, guidance and protection.