Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 94 in The West Bengal Correctional Services Act, 1992 94. Medical attendance and care of prisoners in open correctional home.— The provisions of Chapter XIII shall apply mutatis mutandis to the prisoners accommodated in any type of open correctional home.
